Section 31 in Mizoram (Finance and Accounts Service) Rules, 1991
31. Repeal and saving.
- The recruitment rules relating to the posts mentioned in the Schedule I to these rules shall stand repealed with effect from the date of commencement of these rules.Notwithstanding such repeal any order made or action taken under any of these rules so repealed or under any general orders ancillary thereto shall be deemed to have been validly made or taken under the corresponding provisions of these rules.
