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State of Goa - Section

Section 12 in The Goa, Daman and Diu Debt Relief Act, 1980

12. Consolidation of applications.

(a)Where two or more applications for settlement of debts under section 10 are presented by or against the same debtor; or
(b)where separate applications are presented by or against joint debtors under that section, all such applications shall be consolidated and heard together.