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Himachal Pradesh High Court

Archana vs . State Of H.P. & Others A/W Connected on 26 September, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Archana Vs. State of H.P. & others a/w connected matter .

CWPOA No. 5023 of 2020 a/w CWPOA No. 3852 of 2020 CWPOA No. 5023 of 2020 26.09.2023 Present: Mr. Vijay Thakur, Advocate vice Mr. Sanjeev K. Suri, Advocate, for the petitioner.

of Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional rtAdvocates General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for respondents no. 1, 2, 4 & 5.

CWPOA No. 3852 of 2020 Mr. Vijay Thakur, Advocate vice Mr. Sanjeev K. Suri, Advocate, for the petitioners.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for respondents no.

1, 2 & 4.

Mr. Arsh Rattan, learned Deputy Advocate General accepts notice for the 5th respondent.

The Registry shall place on record the reply stated to have been filed by respondents no. 1, 2 & 4.

List on 23.11.2023.

(M.S. Ramachandra Rao) Chief Justice.

             September 26, 2023                          (Jyotsna Rewal Dua)
                 (hemlata)                                     Judge




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