Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act] State of Himachal Pradesh - Subsection Section 5(1)(v) in Abhilashi University (Establishment And Regulation) Act, 2014 (v)to create such teaching, administrative and other posts as the University may deem necessary, from time to time, and make appointments thereto;