Allahabad High Court
Ghasiram vs State Of U.P. & Ors. on 5 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 38373 of 2010 Petitioner :- Ghasiram Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Dr. Aditya Kumar Trivedi Respondent Counsel :- C.S.C. Hon'ble Shishir Kumar J.
As prayed by the leaned counsel for the petitioners, put up this case on 12.07.2010 along with writ petition No.16035 of 2010. Till that date, petitioners on the basis of the transfer order will not be relieved.
Order Date :- 5.7.2010 Pr/-