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Allahabad High Court

Ghasiram vs State Of U.P. & Ors. on 5 July, 2010

Author: Shishir Kumar

Bench: Shishir Kumar

Court No. - 38

Case :- WRIT - A No. - 38373 of 2010
Petitioner :- Ghasiram

Respondent :- State Of U.P. & Ors.

Petitioner Counsel :- Dr. Aditya Kumar Trivedi
Respondent Counsel :- C.S.C.

Hon'ble Shishir Kumar J.

 

As prayed by the leaned counsel for the petitioners, put up this case on 12.07.2010 along with writ petition No.16035 of 2010. Till that date, petitioners on the basis of the transfer order will not be relieved.

Order Date :- 5.7.2010 Pr/-