Karnataka High Court
Smt Subhadra vs Sri M Narasimha Murthy on 13 October, 2011
Equivalent citations: AIR 2012 KARNATAKA 19, 2012 AIR CC 523 (KAR), 2012 (1) AIR KAR R 279, (2011) 6 KANT LJ 585, (2012) 3 ICC 564, (2012) 110 ALLINDCAS 559 (KAR)
Author: Huluvadi G.Ramesh
Bench: Huluvadi G.Ramesh
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