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State of Madhya Pradesh - Section

Section 18 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Rules, 2008

18. Authentication of Orders and other instruments of the Regulatory Commission.

(1)All orders and decisions of the Commission shall be authenticated by the signature of the Secretary and till Secretary is appointed by the Chairman or any person authorised by the Chairman in this behalf.
(2)All other instruments issued by the Commission shall be authenticated by a signature of the Secretary and till Secretary is appointed by the Chairman or any other person of the Commission authorised in a like manner in this behalf.