Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 354] [Entire Act] State of Punjab - Subsection Section 354(2) in The Punjab Municipal Corporation Act, 1976 (2)The Commissioner shall cause the aforesaid notice to be published in the Official Gazette and also in the manner specified in Section 365.
