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[Cites 0, Cited by 0] [Section 663] [Entire Act]

Bengal Presidency - Subsection

Section 663(g) in Police Regulations, Bengal , 1943

(g)When only a part of the contingent is to be mobilized, the Superintendent himself shall choose from the names marked "M" in the disposition list, the officers who are to be sent from different police-stations and shall cause their names to be entered in the district order book.