Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The National Oilseeds And Vegetable Oils Development Board Rules, 1984

7. Absence from India.

- Before a member of the Board goes out of India,--
(a)he shall intimate the Secretary the date of his departure from and the date of his expected return to India;
(b)if he intends to be absent from India for a period longer than six months, he shall tender his resignation.