Chattisgarh High Court
Chairman Cum Managing Director, South ... vs General Secretary , Chhattisgarh ... on 22 October, 2021
Author: Rajendra Chandra Singh Samant
Bench: Rajendra Chandra Singh Samant
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WP227 No. 257 of 2014
1. Chairman-Cum-Managing Director, South Eastern Coalfields Ltd.,
Seepat Road Bilaspur (C.G.)
2. Deputy General Manager/Sub Area Manager, Banki Colliery, SECL
Korba Area, P.O. Banki Mongra, Distt. Korba (C.G.)
---- Petitioners
Versus
1. General Secretary, Chhattisgarh Khadan Karkhana Mazdoor Union
Bankimogra, Bilaspur (Now Korba) (C.G.)
2. Shri Narendra Singh S/o Shri Suresh Singh R/o Village - Banki, Post
and Thana Bankimongra District Korba (C.G.)
---- Respondents
For Petitioners - None.
Hon'ble Shri Justice Rajendra Chandra Singh Samant Order on Board 22-10-2021
1. None appears for the petitioners. This petition is listed in the weekly list and has been called each day of the week, but there is no appearance from the petitioners' side.
2. Therefore, this Court is left with no other option except to dismiss this petition for want of prosecution.
3. Accordingly, this petition is dismissed for want of prosecution.
Sd/-
(Rajendra Chandra Singh Samant) Judge Aadil