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[Cites 0, Cited by 85] [Entire Act]

Union of India - Section

Section 83 in The Companies Act, 1956

83. [ Numbering of shares

.-Each share in a company having a share capital shall be distinguished by its appropriate number:Provided that nothing in this section shall apply to the shares held with a depository.] [ Substituted by Act 65 of 1960, Section 24, for sub-Section (3)(w.e.f. 28.12.1960).]