Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(a) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982 (a)it is satisfied that the applicant is solvent and a desirable person to whom licence may be granted or renewed,
