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[Cites 0, Cited by 0] [Section 415(40)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(40)(l) in The City of Nagpur Corporation Act, 1948

(l)the material to be used and the method of construction to be adopted for the building or class of buildings, and the provision of impervious floors and damp-proof courses for walls;