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[Cites 0, Cited by 1] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2) in The Goa Panchayat Raj Act, 1994

(2)The powers conferred by sub-section (1) shall not be exercised so as to prevent any voter who is otherwise entitled to vote at a polling station from having an opportunity of voting at that station.