Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 862] [Entire Act]

State of Uttar Pradesh - Subsection

Section 862(2) in Rules under the United Provinces Excise Act, 1910

(2)On his application being entertained, the applicant shall file a plan and full description (hereinafter called the entry) of his premises and vessels, clearly specifying the purpose of, and the distinguishing mark on each room and vessel. The plan shall be drawn to scale on tracing cloth showing the exact 'position and dimension' of each room and vessel proposed to be used.