Allahabad High Court
State Of U.P. Thru Secy. Irrigation & ... vs Daulat Ram Hans & Anr. on 2 August, 2010
Author: Uma Nath Singh
Bench: Uma Nath Singh
Court No. - 2 Case :- SERVICE BENCH No. - 582 of 2008 Petitioner :- State Of U.P. Thru Secy. Irrigation & Anr. Respondent :- Daulat Ram Hans & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- C.S.C.,Dattatrey,Kartiye Bajpai Hon'ble Uma Nath Singh,J.
Hon'ble Vedpal,J.
None responds for the respondent no.1. Shri Rakesh Bajpai, learned Additional Chief Standing Counsel appearing for the petitioners, is present. Interim order, if any, to continue till the next date of listing. List this case on 16.8.2010.
Order Date :- 2.8.2010 Shukla