Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 488] [Entire Act]

State of Jharkhand - Subsection

Section 488(b) in Bihar Education Code, 1961

(b)The Secretary will circulate a notice of each meeting, with an agenda paper, not later than the 14th day before the meeting.