Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Sikkim - Subsection

Section 98(3) in Sikkim Co-Operative Societies Act, 1978

(3)No appeal shall lie under this section from decision or order made by the Registrar in appeal any;