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State of Odisha - Section

Section 5 in The Orissa (State) Council for Child Welfare Rules, 1996

5. Affiliation, Collaboration and Takenover of Utkal Balashrams.

(1)The State Council is affiliated to the Indian Council.for Child Welfare.
(2)The State Council shall also take up schemes and programmes of its own and may collaborate, from time to time, with various organisations to further its objects.
(3)The State Council shall takeover, manage, maintain and develop Utkal Balashrams and may establish such other Balashrams and institutions as may be decided from time to time.