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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Goa - Subsection

Section 324(1)(iv) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(iv)a reference to the powers of attorney and other documents which prove they are attorneys or representatives, so also other documents relating to the acts or which are part and parcel of the latter, with the dates and other details which identify them. The power of attorney executed abroad shall be counter-signed by the Indian Diplomatic Agent or the Consular services and shall be duly stamped by the competent Collector in Goa;