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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(6) in Andhra Pradesh Distillery (Manufacture of Spirits) Rules, 2006

(6)The spirit receivers and store vats are so arranged that the spirits are conveyed through closed pipes from the receivers in to vats by gravitation. When this is not practicable, the licensee may provide apparatus whereby spirit can be pumped from the receivers into the vats through closed pipes.