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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Uttarakhand - Subsection

Section 39(2)(r) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(r)the duties of any officer, or authority having jurisdiction under this Act and the procedure to be followed by such officer and authority;