Madhya Pradesh High Court
Sushil Tiwari vs The State Of Madhya Pradesh on 18 August, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7086 of 2022 (SUSHIL TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 18-08-2023 List alongwith Cr.A. No.6017/2022.
(NANDITA DUBEY) (DINESH KUMAR PALIWAL)
JUDGE JUDGE
sjk
Signature Not Verified
Signed by: SHARAN JEET
KAUR
Signing time: 8/18/2023
5:12:13 PM