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Madhya Pradesh High Court

Sushil Tiwari vs The State Of Madhya Pradesh on 18 August, 2023

Author: Nandita Dubey

Bench: Nandita Dubey

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7086 of 2022 (SUSHIL TIWARI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 18-08-2023 List alongwith Cr.A. No.6017/2022.



                                (NANDITA DUBEY)                              (DINESH KUMAR PALIWAL)
                                    JUDGE                                             JUDGE

                          sjk




Signature Not Verified
Signed by: SHARAN JEET
KAUR
Signing time: 8/18/2023
5:12:13 PM