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State of Rajasthan - Section

Section 4 in Rajasthan Control of Goondas Rules, 1975

4. [Notice under sub-section (1) of Section 3 of the Act] [Inserted by G.S.R. 188 vide Notification No. F. 10(4)/Home/Gr.V/74, dated 4.3.1977 (Published in Rajasthan Gazette, Extraordinary, Part 4-C, dated 7.3.1977, page 940).]

- The notice under sub-section (1) of Section 3 of the Act shall be, confirm to Form-1.