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Supreme Court - Daily Orders

Commissioner Of Income Tax, Sambalpur vs Kamaljeet Singh Ahluwalia on 23 February, 2018

      ITEM NO.78                             REGISTRAR COURT. 2                   SECTION XI-A

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS


                                             BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (C)                       No(s).    14344/2017

      COMMISSIONER OF INCOME TAX, SAMBALPUR                                     Petitioner(s)

                                                         VERSUS

      KAMALJEET SINGH AHLUWALIA & ORS.                                          Respondent(s)


      Date : 23-02-2018 This petition was called on for hearing today.



      For Petitioner(s)                     Ms.Gunwant Dara,Adv.
                                            Mrs. Anil Katiyar, AOR

      For Respondent(s)
                                            M/S.   Aura & Co., AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The respondent Nos.1-5 have failed to file the counter affidavit within the period stipulated under the rules.

Service of notice is complete on the respondent No.6, but no one has entered appearance on his behalf.

Hence, list the matter before the Hon'ble Court as per rules.

SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.02.24 10:34:22 IST Reason: