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[Cites 0, Cited by 0] [Section 61(4)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(4)(a) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(a)Vice-chancellor, holding office immediately before, the appointed date, shall notwithstanding that his term of office has not expired, vacate his office;