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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(j) in Delhi Motor Vehicles Taxation Act, 1962

(j)all words and expressions used, but not, defined in this Act, and defined in the [Motor Vehicles Act, 1988(59 of 1988)] [Substituted vide The Delhi Motor Vehicles Taxation (Amendment) Act, 2004.] shall have the meanings respectively assigned to them in that Act.