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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(4)(c) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(c)direct that a regular inquiry be held by the council or a committee thereof appointed under section 21(1).