Delhi High Court - Orders
Smt. Sadhna Sachdeva And Others & Ors vs The State (Nct Of Delhi) And Others &Anr on 15 May, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6491/2023& CRL.M.A. 24382/2023
SMT. SADHNA SACHDEVA AND OTHERS & ORS......Petitioners
Through: P-2 through VC.
versus
THE STATE (NCT OF DELHI) AND OTHERS &ANR..Respondents
Through: Mr. Sunil Kumar Gautam, APP for
the State.
SI Upender Singh, PS VK South.
Mr. Lalit Chauhan, Ms. Laxmi
Chauhan and Mr. Manish Yadav,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 15.05.2025
1. This hearing has been done through hybrid mode.
2. Petitioner no. 2 appears through video conferencing and submits that he has received the reply on behalf of respondent no. 2 yesterday and seeks time to file a rejoinder with respect to the same. Let the same be done before the next date of hearing, with an advance copy to learned counsel appearing on behalf of respondent no. 2.
3. List on 27.10.2025.
4. Interim orders to continue.
AMIT SHARMA, J MAY 15, 2025/sn.sc Click here to check corrigendum, if any This is a digitally signed order.
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