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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Uttar Pradesh - Subsection

Section 95(1)(e) in The U.P. Panchayat Raj Act, 1947

(e)institute any enquiry in respect of any matter relating to [Gram Sabha] [Substituted by U.P Act No. 9 of 1994.], [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.] [***] [Omitted 'or Nyaya Panchayat' by U.P. Act No. 6 of 2017.]; and