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[Cites 0, Cited by 0] [Section 19(8)] [Section 19] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 19(8)(b) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(b)intimate, the result of the investigation and the action taken by it on the basis of the complaint, to the Terminating Access Provider which forwarded the complaint;