Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Skol Breweries Limited vs Union Of India And Ors on 13 June, 2022

Author: N.R. Borkar

Bench: Nitin Jamdar, N.R. Borkar

                                                                           207-wp-1349-04.doc

DINESH
SADANAND
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SHERLA                          ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
DINESH SADANAND
SHERLA
                                    WRIT PETITION NO. 1349 OF 2004
Date: 2022.06.14
11:11:11 +0500


                      Skol Breweries Ltd.                          ... Petitioner
                            V/s.
                      Union of India and ors.                      ... Respondents.

                                                ----------------
                      Mr. Balasaheb Yewale i/b Rajesh Shah & Co. for the Petitioner.
                                                ----------------
                                       CORAM              :      NITIN JAMDAR &
                                                                 N.R. BORKAR, JJ.
                                                DATE        :      13 JUNE 2022.

                      P.C.


                      .        The papers in this Writ Petition are not placed. If the papers

are not traced within a period of one week from today, the Registry will take necessary steps for reconstruction of the papers. If the papers are traced, the Petition be listed on board in the next week.

(N.R. BORKAR, J.) (NITIN JAMDAR, J.) Dinesh Sherla 1/1