Bombay High Court
Skol Breweries Limited vs Union Of India And Ors on 13 June, 2022
Author: N.R. Borkar
Bench: Nitin Jamdar, N.R. Borkar
207-wp-1349-04.doc
DINESH
SADANAND
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
SHERLA ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed by
DINESH SADANAND
SHERLA
WRIT PETITION NO. 1349 OF 2004
Date: 2022.06.14
11:11:11 +0500
Skol Breweries Ltd. ... Petitioner
V/s.
Union of India and ors. ... Respondents.
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Mr. Balasaheb Yewale i/b Rajesh Shah & Co. for the Petitioner.
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CORAM : NITIN JAMDAR &
N.R. BORKAR, JJ.
DATE : 13 JUNE 2022.
P.C.
. The papers in this Writ Petition are not placed. If the papers
are not traced within a period of one week from today, the Registry will take necessary steps for reconstruction of the papers. If the papers are traced, the Petition be listed on board in the next week.
(N.R. BORKAR, J.) (NITIN JAMDAR, J.) Dinesh Sherla 1/1