Supreme Court - Daily Orders
M/S My Home Industries Pvt. Ltd. vs Commissioner Of Central Excise ... on 1 November, 2018
ITEM NO.7 REGISTRAR COURT. 1 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR K BABU
Civil Appeal No(s). 9138-9139/2017
M/S MY HOME INDUSTRIES PVT. LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE HYDERABAD III Respondent(s)
Date : 01-11-2018 These appeals were called on for hearing today.
For Appellant(s)
Mrs Pankhuri Shrivastava, Adv.
Mr Karuppaiah Meyyappan, Adv.
Mr. Rupesh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on the sole respondent but none has entered appearance.
Affidavit of valuation and ad valorem court fee has been filed.
Statement of case has not been filed and time has expired.
Registry to process the matter for listing before the Hon'ble Court as per rules. Signature Not Verified
K BABU Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.03 12:31:13 IST Reason: Registrar