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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(1) in The M.P. Date of Birth (Entries in the School Register) Rules, 1973

(1)The date of birth as given in the declaration under rule 3 shall be entered in the school register under the signature of the head of institution. The declarations filed during an academic session shall be serially numbered and preserved as permanent record in the institution.