Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(10) in The Bihar and Orissa Excise Act, 1915

(10)["export"] [Definition of 'Export' was substituted by Act 17 of 1970 for original Sub-section (10).] means to take out of the State otherwise than across a customs frontier as defined by the Central Government;