Section 8(2) in The Maharashtra Non-Biodegradable Garbage (Control) Act, 2006
(2)Every person handling any non-biodegradable material or non-biodegradable garbage, shall be bound to render all assistance to the person empowered under sub-section (1) for carrying out the functions under that sub-section, and if he fails to do so without any reasonable cause or excuse, he shall be liable to be punished under this Act.
