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Bengal Presidency - Section

Section 688 in Police Regulations, Bengal , 1943

688. Rank of Sergeants for the purpose of certain Acts.

- All Sergeants of the Bengal Police shall be deemed to be of the rank of Sub-Inspector for the purpose of the exercise of any power which has been declared under the provisions of the Bengal Public Gambling Act, 1867 (Bengal Act II of 1867), as subsequently amended, and the Bengal Excise Act, 1909 (Bengal Act V of 1909), as subsequently amended to be exercisable by a police officer of the rank of Sub-Inspector.