Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 37 in Laws of the Bharathidasan University 37. Motions under statute 2. - No motion shall be moved or seconded by any member who during the discussion of any particular item of business, has already moved or seconded any one of such motion.
