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State of Tamilnadu - Section

Section 31B in Tamil Nadu Homeopathy Council Regulations, 1973

31B. [ [Added by No. 400/TNHC/80 published in Notification SRO C-22/86.]

The salary of the Junior Assistant shall be on the scale of pay as maybe paid by the Council, from time to time in additional to the allowances provided for in by-law, 31-A. The pay of the office assistant shall be on the scale of pay as may be prescribed for an Office Assistant in the Government scale and allowances, from time to time.]