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Union of India - Section

Section 14 in V. O. Chidambaranar Port Trust (Licensing of Stevedoring and Shore Handling Agents) Regulations, 2018

14. Training, Use of Modern Technology.

(a)The personnel deployed in Stevedoring and Shore Handling activities shall be trained in modern methods of cargo handling for improving the productivity, efficiency and safety.
(b)Specialised training courses for the Stevedoring and Shore Handling operations may be introduced in Indian Maritime University.