Supreme Court - Daily Orders
Delhi Development Authority vs M/S. Bgns Infratech Pvt. Ltd. . on 31 August, 2016
Bench: Kurian Joseph, C. Nagappan
ITEM NO.134 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 30243/2015
(Arising out of impugned final judgment and order dated 06/04/2015
in WPC No. 6604/2014 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
M/S. BGNS INFRATECH PVT. LTD. AND ORS. Respondent(s)
(With office report)
Date : 31/08/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Amrendra Sharan, Sr. Adv.
Mr. Vishnu B. Saharya, Adv.
Mr. Viresh B. Saharya, Adv.
For M/s Saharya & Co.
For Respondent(s) Mr. Jagjit Singh Chhabra,Adv.
Mr. Saksham Maheshwari, Adv.
Mr. Vikas Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter after ensuing Diwali vacation on a non-miscellaneous day.
(RASHMI DHYANI) (RENU DIWAN) SR.P.A. ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RASHMI DHYANI Date: 2016.09.05 10:51:54 IST Reason: