Himachal Pradesh High Court
Ashok Kumar vs . Hrtc & Another on 4 March, 2022
Bench: Sabina, Satyen Vaidya
Ashok Kumar vs. HRTC & another .
CWP No. 604 of 2022 4.3.2022 Present: Mr. V. D. Khidtta, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Learned counsel for the respondents seeks r to more time to file reply.
List again on 7.4.2022. Interim order to continue till then.
(Sabina) Judge (Satyen Vaidya) Judge 4th March, 2022 (kck) ::: Downloaded on - 04/03/2022 20:15:44 :::CIS