Bombay High Court
Chaudhry Industries vs Shipping Corporation Of India on 18 January, 2021
Author: N. J. Jamadar
Bench: N. J. Jamadar
12-comss-9-1997.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.9 OF 1997
ALONGWITH
SUIT NO.1420 OF 1997
Chaudhary Industries ...Plaintiff
vs.
Shipping Corporation of India ...Defendant
Mr. Manoj Agre i/b. Mr. G.B. Kedia, for the Plaintiff in Suit
No. 9 of 1997 and for Defendant No. 2 in Suit No. 1420 of
1997.
Mr. Avinash Joshi i/b.Mulla and Mulla, for the Plaintiff in
Suit No. 1420 of 1997 and for Defendant in Suit No. 9 of
1997.
CORAM : N. J. JAMADAR, J.
DATE : JANUARY 18, 2021 P.C.:
. At the joint request of the learned counsels for the Plaintiff and the Defendants, list on 2 nd February, 2021 for marking of the documents.
2. First witness of the Plaintiff in Suit No. 1420 of 1997 shall remain present on the next date for marking of the documents.
(N. J. JAMADAR, J.)
Digitally signed
V. S. by V. S. Parekar
Date:
Parekar 2021.01.20
11:17:50 +0530
Vishal Parekar, P.A. ...1