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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(1)(a) in The Trade And Merchandise Marks Act, 1958

(a)to provide, with respect to any goods which purport or are alleged to be of uniform number, quantity measure, gauge or weight, for the number of samples to be selected and tested and for the selection of the samples;