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State of Odisha - Section

Section 14 in The Orissa Irrigation Rules, 1961

14. Limitation for execution of or repairs to water-courses.

- [Section 15] - The period for execution or repairs of the work specified under Subsection (1) of Section 15 of the Act shall not exceed 30 days from the date of publication of notice, except with special permission of the Irrigation Officer for reasons to be recorded in writing.