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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Maharashtra - Subsection

Section 20(5)(c) in The Central India Spinning, Weaving and Manufacturing Company Limited, The Empress Mills, Nagpur (Acquisition and Transfer of Undertaking) Act, 1986

(c)the reception of evidence on affidavits; and