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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(5) in Haryana Private Technical Educational Institution (Regulation of Admission and Fee) Act, 2012

(5)A private technical educational institution shall not be allowed to charge or collect any fee other than the fee determined by the Committee under sub-section (1) and shall not be allowed to collect the fee at a time, more than the fee of one term from a student in an academic year.