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State of Tamilnadu - Section

Section 15 in Code of Regulations for Approved Nursery and Primary Schools

15. Annual promotion.

- Promotions will be made annually by the Headmaster/Headmistress. The Headmaster/Headmistress will be ultimately responsible for promotion. There will be no double promotion in any one year.The Headmaster/Headmistress will draw the principle of promotions every year in consultation with the Staff Council. Principles may differ for each standard and section. But once principles are framed there should be no deviation. Standard wise principles of promotion and detention lists should be recorded in a register and signed by the Headmaster/ Headmistress and teachers concerned within a week after the completion of promotions and before publishing the results. However, the promotion rules applicable to recognised primary schools shall be applied. ^