Delhi High Court - Orders
Bal Kishan Shri Jai Karan Singh Chauhan ... vs Delhi Develpment Authority & Ors Union ... on 16 January, 2019
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~27, 28, 31 to 55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
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BAL KISHAN
SHRI JAI KARAN SINGH CHAUHAN
VED PRAKASH SHARMA
SH. OM PARKASH
SH. TRILOK SEHARAWAT
SH. SURENDER SINGH
SH. VED PRAKASH
RAM KUMAR
SATWANTI & ORS
SHRI SANJAY KUMAR
SHRI YUDHVIR SINGH
BANWARI
ROHTASH
SH. HARI SINGH
SH. RANBIR SHARMA
SH. RAJESH AND ORS.
SH. MUNNA PAL
SANJAY JANGHU
ANAND TOKAS
SH. SUBHASH CHAND AND ORS
SH. HARI RAM AND ANR.
MUKESH KUMAR GAHLOT
SH. BALDEV SINGH
MANGE RAM & ANR
SH. LAL CHAND
VIJAY KUMAR VATS
SH. RAMESH ..... Petitioners
Through:
versus
DELHI DEVELPMENT AUTHORITY & ORS
UNION OF INDIA AND ORS.
GOVT OF NCT OF DELHI & ANR .....Respondents
Through: Mr. Dhanesh Relan, Standing
Counsel with Mr. Jagdeep Sharma, ASC and
Mr. Gyanendra Kumar, Adv. for DDA
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 16.01.2019 Mr. Dhanesh Relan, learned counsel appearing for the DDA, seeks and is granted a final opportunity of one week, and no more, to file counter affidavits, in these matters, with advance copies to the petitioners, who may file rejoinders thereto, before the next date of hearing.
List for disposal at the end of the Board on 7th February, 2019.
C. HARI SHANKAR, J JANUARY 16, 2019/bh